Section 27(1) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code
(1)The provision regarding the duty of Licensee as detailed in section 43 [of the Act] [Inserted as per Commission's Notification No. TNERC/DC/8-8 dated 8.2.2008 (w.e.f 27.2.2008).] to supply electricity on request is reproduced below:
