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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(4) in Manonmaniam Sundaranar University Act, 1990

(4)The liability to pay pension and gratuity to the persons referred to in sub-sections (1) and (2) shall be the liability of the Manonmaniam Sundaranar University.