Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(3) in The Orissa Subordinate Fisheries Service Rules, 1994 (3)Person appointed to the service under the Orissa Civil Service (Rehabilitation Assistance) Rules. 1990 shall rank below the direct recruits appointed in that year.
