Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(4) in Co-operative Department Statistical Assistant Cadre Rules, 2009 (4)The requisition shall be sent to the Commission till 30th April every year on the basis of vacancies determined on 1st April every year by the appointing officer.
