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State of Bihar - Section

Section 4 in Co-operative Department Statistical Assistant Cadre Rules, 2009

4. Procedure of Appointment.

(1)Direct appointment shall be made to the posts of the Junior Statistical Assistant only in this Cadre.
(2)The minimum educational qualification for direct recruitment to the post of the Junior Statistical Assistant shall be pass in Graduate Examination with any one of the subject of Statistics, Mathematics, Commerce or Economics.
(3)The minimum age for recruitment shall be of 21 years and the maximum age limit shall be as determined by the State Government (The Department of Personnel and Administrative Reforms) from time to time.
(4)The requisition shall be sent to the Commission till 30th April every year on the basis of vacancies determined on 1st April every year by the appointing officer.
(5)The candidates recommended on the basis of competitive examination conducted by the Commission shall be directly recruited. The recommendation of the Commission shall remain effective for one year from the date of its receipt.
(6)The syllabus and the marks for the examination shall be determined in consultation with the Commission.