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[Cites 0, Cited by 0] [Section 36(36)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(36)(iii) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(iii)the Transmission Licensee shall inform the Distribution Licensee of any change in the status of the consumer, based on information in the possession of the Transmission Licensee, which may be relevant in the determination of the cross-subsidy surcharge;