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[Section 25]
[Entire Act]
Greater Bengaluru City Corporation -
Section 25(1) in Rai Technology University, Bangalore Act, 2012
| (i) | The Vice-Chancellor Chair | Person |
| (ii) | The Pro Vice Chancellor | Member |
| (iii) | The Registrar | Secretary |
| (iv) | Such other members as may be specified by-theStatutes. | |
| (v) | The Registrar Evaluation | Member |
| (vi) | One nominee of the Chancellor | Member |