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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Greater Bengaluru City Corporation -

Section 25(1) in Rai Technology University, Bangalore Act, 2012

(1)The Academic Council shall consist of the following, namely:-
(i) The Vice-Chancellor Chair Person
(ii) The Pro Vice Chancellor Member
(iii) The Registrar Secretary
(iv) Such other members as may be specified by-theStatutes.
(v) The Registrar Evaluation Member
(vi) One nominee of the Chancellor Member