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Greater Bengaluru City Corporation -

Section 25 in Rai Technology University, Bangalore Act, 2012

25. The Academic Council.

(1)The Academic Council shall consist of the following, namely:-
(i) The Vice-Chancellor Chair Person
(ii) The Pro Vice Chancellor Member
(iii) The Registrar Secretary
(iv) Such other members as may be specified by-theStatutes.
(v) The Registrar Evaluation Member
(vi) One nominee of the Chancellor Member
(2)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes, Regulations and the Rules, co-ordinate and exercise general supervision over the academic policies of the University.