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Union of India - Section

Section 11 in National Cadet Corps (Girls Division) Rules, 1949

11. [ Extension of service. - (1) (a) A girl cadet of the Junior Wing may be permitted to extend her enrolment for a period of one year up to a maximum of three years' total service.

(b)A girl cadet of the Senior Wing may be permitted to extend her enrolment for period of one year at a time but so as not to exceed four years' total service.
(2)The Ministry of Defence, Government of India, may grant a further extension of service to a girl cadet beyond the maximum limit of service.] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]