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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in National Cadet Corps (Girls Division) Rules, 1949

(2)The Ministry of Defence, Government of India, may grant a further extension of service to a girl cadet beyond the maximum limit of service.] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]