Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(1) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008 (1)The Dean, Pt.B.D.Sharma PGIMS shall look after the academic affairs of Pt.B.D.Sharma PGIMS.
