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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1) in Constitution of the Functional Committee for Agriculture

(1)One of the members of the Mandal Parishad Territorial Constituency as resolved by the Mandal Parishad shall be the Chairperson of the Functional Committee for Agriculture. No members shall be elected as the Chairperson for more than one Committee.