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State of Andhra Pradesh - Section

Section 2 in Constitution of the Functional Committee for Agriculture

2. Composition of Functional Committee.

(1)One of the members of the Mandal Parishad Territorial Constituency as resolved by the Mandal Parishad shall be the Chairperson of the Functional Committee for Agriculture. No members shall be elected as the Chairperson for more than one Committee.
(2)The Mandal Parishad Agriculture Officer of the Mandal concerned in which the Mandal is located shall be the member convenor of the said committee.
(3)The Mandal Parishad Development Officer shall be the member of the said committee.
(4)The Mandal Revenue Officer shall be the member of the said committee.
(5)Chairman of Headquarters Rythu Club will be the member of the committee.
(6)A progressive farmer shall be co-opted as member of the said committee through a resolution by the Mandal Parishad.
(7)Two Mandal Parishad Territorial Constituency persons will also be members of the functional committee as resolved by the Mandal Parishad.