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[Cites 0, Cited by 0] [Section 80B] [Entire Act]

State of Haryana - Subsection

Section 80B(1) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(1)Every recognised medical institution shall designate one or more qualified medical practitioner who may prescribe morphine for medical purposes. When more than one qualified medical practitioner have been designated, one of them shall be designated as overall incharge.