Section 12 in The Rajasthan Waqf Board (Election of Members) Rules, 1999
12. Procedure of Electoral Registration Officer.
- The Electoral Registration Officer also shall-(a)maintain in duplicate the three years lists in Forms 6, 7 and 8 and enter thereupon the particulars of every claim or objection as and when it is received by him whether directly under Rule 10 or on being forwarded under Rule 11; and(b)keep exhibited one copy of each such list on a notice board in his office.
