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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)maintain in duplicate the three years lists in Forms 6, 7 and 8 and enter thereupon the particulars of every claim or objection as and when it is received by him whether directly under Rule 10 or on being forwarded under Rule 11; and