Section 27(6)(vi) in The Bombay University Act, 1974

[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(6)(vi) in The Bombay University Act, 1974

(vi)to hold meetings of the Faculty, or of a committee of the Faculty jointly with any other Faculty or a committee thereof, for the discussion of any matter of common concern; and

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Bombay Presidency - Subsection

Section 27(6)(vi) in The Bombay University Act, 1974