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State of Tamilnadu - Section

Section 114A in The Tamil Nadu Cinemas (Regulation) Rules, 1957

114A. [ [Rule 114-A was inserted G.O. Ms. 936, dated the 28th June 1993.]

(1)Benches or chairs shall be provided for the lowest class in all [travelling cinemas.]
(2)Chairs shall be attended together in complete lengths and also attached to the grounds.
(3)The gangways shall be not less than 1.25 meters in width and shall be so arranged that no seat shall be at a distance of more than ten seats from a gangway.
(4)There shall be a passage for every ten rows of seating accommodation and it shall be not less than 1 metre in width.]