Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114A] [Entire Act] State of Tamilnadu - Subsection Section 114A(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (3)The gangways shall be not less than 1.25 meters in width and shall be so arranged that no seat shall be at a distance of more than ten seats from a gangway.