Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(7)(iii) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(iii)The Higher Educational Institution shall retain all such Closed-Circuit Television recordings in archives for a minimum period of ten years.