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State of Rajasthan - Section

Section 6 in The University of (Amending and Validating) Act, 1964

6. Repeal of Rajasthan Ordinance 3 of 1964.

- The University of Rajasthan (Validation of the Re-constituted Authorities) Ordinance, 1964 is hereby repealed but not so as to affect the previous operation of the provisions thereof or as respect any action or things taken or done thereunder.