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[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(11)(b) in Sardar Patel University Act, 1955

(b)have carried on research under conditions prescribed by the Ordinances [and regulations] [These words were inserted, by Gujarat 8 of 1966, Section 5(2) (ii).];