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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(3)The Director of Extension shall be whole-time officer technically trained in agriculture, who shall plan and execute a programme of extension work based upon the results of research.