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State of Uttar Pradesh - Section

Section 19 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

19. Agricultural and Home Science Extension Service.

(1)An Agricultural and Home Science Extension Service shall be established in the University and shall, subject to provision of this Act and the Statute make useful information available to the farmers and house-wives to help them to solve their problems and take measures such as the establishment of youth clubs for developing in young people interest in agriculture.
(2)[] [ Substituted by U.P. Ad 5 of 1972] There shall be a Director of Extension and shall be appointed by and be responsible to the [Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor].
(3)The Director of Extension shall be whole-time officer technically trained in agriculture, who shall plan and execute a programme of extension work based upon the results of research.