Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(2)(i) in Kerala District Administration Act, 1979 (i)is dismissed from the service of the Government or any other service recognised by the Government, for corruption and five years have not elapsed from the date of such dismissal