Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Assam - Subsection Section 58(3) in Rabindranath Tagore University Act, 2017 (3)All pension matters of the present and past teachers and staff of Hojai College (now upgraded to Rabindranath Tagore University) shall be handled by the Directorate of Higher Education.
