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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(1)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)kolagaram, or katarusum that is to say, tax on the village produce sold in the village by weight, measurement or number subject to such rules as may be prescribed;