Himachal Pradesh High Court
Balbir Singh vs . Dhani Ram & Others on 12 June, 2024
Author: Virender Singh
Bench: Virender Singh
Balbir Singh Vs. Dhani Ram & Others .
RSA No. 619 of 2009 12.06.2024 Present: Mr. Abhishek Verma, Advocate, for the appellant.
Ms. Urvashi, Advocate vice Mr. T.S. Chauhan, Advocate for respondent No.1. None for respondents No.2 and 3.
Mr. Mohinder Zharaick, Additional Advocate General, for respondent No.5.
In view of the request made by learned vice counsel appearing for the appellant, list for hearing on 28th August, 2024.
(Virender Singh) Judge June 12, 2024(ps) ::: Downloaded on - 12/06/2024 20:33:43 :::CIS