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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(1)(i) in The Global Open University (Nagaland) Act, 2006

(i)to provide for instruction, teaching and training in all branches of study and particularly for research advancement and dissemination of knowledge through establishment of institutes, departments schools, faculties and other centres of excellence;