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Union of India - Section

Section 27 in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

27. Conferment of Honorary Degrees.

- All proposals for the conferment of honorary degrees shall be made by the Senate and shall require the assent of the Board before submission to the Visitor for confirmation :Provided that in cases of urgency, the Chairman may submit on behalf of the Board, such proposal to the Visitor.