Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 36 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 36. Scheme for field drains - For preparation of a field drain, the Assistant Executive Engineer shall follow the procedure laid down in rules 26 to 30.
