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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Para Medical Board Rules, 2006

2. Definitions.

(1)In these rules, unless the context otherwise requires:-
(a)"Act" means the Andhra Pradesh Para Medical Board Act, 2006.
(b)"Annexure" means annexure appended to these rules.
(c)"Form" means a Form appended to these rules.
(2)All other words and expressions used herein and not defined but defined in the Act shall have the same meaning respectively assigned to them in the Act.