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State of Uttar Pradesh - Section
Section 2 in U.P. Pravidhik Shiksha Institution Receiving Grant-in-Aid from the Government (Third Amendment) Regulations, 2014
2. Amendment of Appendix "A.
- In the Uttar Pradesh Pravidhik Shiksha Institution Receiving Grand-in-Aid from the Government Regulations, 1996 hereinafter referred to as the said regulation, in Appendix "A" for the entries at serial numbers 1 and 1(a) set out in column I below the entries as set out in column II shall be substituted, namely-| Column-1 | Column-2 | ||||
| Existing entries | Entries as here by substituted | ||||
| Name of Post | Source of Recruitment | Pay Scale | Name of Post | Source of Recruitment | Pay Scale |
| 1 | 2 | 3 | 1 | 2 | 3 |
| 1-Principal 1(A) Director, Institute ofEngineering and Rural Technology | By Direct Recruitment Through selection Committee | 3000-100-3500-125-4750 | 1-Principal 1(A) Director, Institute ofEngineering and Rural Technology Allahabad. | By Direct Recruitment Through selection Committee | 15600-39100-(P.B.-3) Grade Pay 7600 |