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State of Uttar Pradesh - Section

Section 2 in U.P. Pravidhik Shiksha Institution Receiving Grant-in-Aid from the Government (Third Amendment) Regulations, 2014

2. Amendment of Appendix "A.

- In the Uttar Pradesh Pravidhik Shiksha Institution Receiving Grand-in-Aid from the Government Regulations, 1996 hereinafter referred to as the said regulation, in Appendix "A" for the entries at serial numbers 1 and 1(a) set out in column I below the entries as set out in column II shall be substituted, namely-
Column-1 Column-2
Existing entries Entries as here by substituted
Name of Post Source of Recruitment Pay Scale Name of Post Source of Recruitment Pay Scale
1 2 3 1 2 3
1-Principal 1(A) Director, Institute ofEngineering and Rural Technology By Direct Recruitment Through selection Committee 3000-100-3500-125-4750 1-Principal 1(A) Director, Institute ofEngineering and Rural Technology Allahabad. By Direct Recruitment Through selection Committee 15600-39100-(P.B.-3) Grade Pay 7600