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State of Uttar Pradesh - Act

U.P. Pravidhik Shiksha Institution Receiving Grant-in-Aid from the Government (Third Amendment) Regulations, 2014

UTTAR PRADESH
India

U.P. Pravidhik Shiksha Institution Receiving Grant-in-Aid from the Government (Third Amendment) Regulations, 2014

Rule U-P-PRAVIDHIK-SHIKSHA-INSTITUTION-RECEIVING-GRANT-IN-AID-FROM-THE-GOVERNMENT-THIRD-AMENDMENT-REGULATIONS-2014 of 2014

  • Published on 4 February 2014
  • Commenced on 4 February 2014
  • [This is the version of this document from 4 February 2014.]
  • [Note: The original publication document is not available and this content could not be verified.]
U.P. Pravidhik Shiksha Institution Receiving Grant-in-Aid from the Government (Third Amendment) Regulations, 2014Published vide Notification No. 19874/Pra.Shi.Pa./Parishad-14 Regulations-2014 Lucknow, dated February 4, 2014In pursuance of the provisions of clause (3) of Article 348 of the Constitution, the Governor is pleased to order the publication of the following English translation of notification No. 19874/Pra.Shi.Pa./Parishad-14 Regulations, 2014, dated 4 February, 2014.In exercise of the powers under Section 23 of the Uttar Pradesh Prvidhik Shiksha Adhiniyam, 1962 (U.P. Act No. 17 of 1962) read with Section 21 of the Uttar Pradesh General Clause Act, 1904 (U.P. Act No. 1 of 1904) the Board with the approval of the State Government makes the following regulation with a view to amending the Uttar Pradesh Pravidhik Shiksha Institution Receiving Grant-in-Aid from the Government Regulations, 1996.

1. Short title and commencement.

(1)These regulations may be called the Uttar Pradesh Pravidhik Shiksha Institution Receiving Grand-in-Aid from the Government (Third Amendment) Regulation, 2014
(2)They shall come into force with effect from date of their publication in the Gazette.

2. Amendment of Appendix "A.

- In the Uttar Pradesh Pravidhik Shiksha Institution Receiving Grand-in-Aid from the Government Regulations, 1996 hereinafter referred to as the said regulation, in Appendix "A" for the entries at serial numbers 1 and 1(a) set out in column I below the entries as set out in column II shall be substituted, namely-
Column-1 Column-2
Existing entries Entries as here by substituted
Name of Post Source of Recruitment Pay Scale Name of Post Source of Recruitment Pay Scale
1 2 3 1 2 3
1-Principal 1(A) Director, Institute ofEngineering and Rural Technology By Direct Recruitment Through selection Committee 3000-100-3500-125-4750 1-Principal 1(A) Director, Institute ofEngineering and Rural Technology Allahabad. By Direct Recruitment Through selection Committee 15600-39100-(P.B.-3) Grade Pay 7600

3. Amendment of Appendix "B.

- In the said regulations in Appendix "B" for the entries at serial numbers 1 and 1(A) set out in column 1 below the entries as set out in column 2 shall be substituted, namely-
Column-1   Column-2
Existing entries   Entries as here by substituted
Name of Post Qualification Age Name of Post Qualification Age
  Essential Preferential Min. Max.   Essential Preferential Min. Max.
1 2 3 4 5 1 2 3 4 5
1-Principal1(A) DirectorInstitute of Engineering andRural Technology, Allahabad 1-First class Bachelor Degree in Engineering or Technologyand 10 years experience of teaching on the post of the Head ofDepartment or Lecturer or senior managerial post in anygovernment institution/ Department/public Sector undertaking orlimited company. Three year relaxation in experience for Holdersof Master's degree in engineering or technology. Research work, work in Engineering/ Technology. 35 50 1-Principal1(A) Director Institute of Engineering andRural Technology, Allahabad 1-First class Bachelor Degree in Engineering orTechnology.ORFirst Class master's degree inMathematics/Physics/Chemistry/English/Commerce Research work in Engineering/ TechnologyORInrespective Non-Technical subjects. 35 50
  2. Knowledge of Hindi.         2-senior most lecturer of the concerned institution may applyfor the post of Principal or Director IERT   There shall be no upper age limit for senior most lecturer ofthe concerned institution.
  Note-Experienceof the Government Aided institutions/ institute/public sectorundertaking or Limited organization will be acceptable andcounted after the candidate has attained the said academicqualification.         3-10 years experience of teaching on the post of the Head ofDepartment or Lecturer or senior managerial post in anyGovernment institutions/Department/Public Sector undertaking orlimited company. Three Year relaxation in experience for Holdersof Master's degree in engineering or technology.4-Knowledge ofHindi.Note-Experience of the Government, Aidedinstitutions/ institute/public sector undertaking or Limitedorganization will be acceptable and counted after the candidateattained the said academic qualification.