Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 58] [Entire Act] Union of India - Section Section 139 in Finance Act, 1999 139. Amendment of section 76 of Act 21 of 1998. - In section 76 of the Finance No. 2 Act, 1998, in sub-section (1), after the word and figures "sections 23,", the figures and letter "23A," shall be inserted with effect from the 1st day of June, 1999.The First Schedule(See section 2)
