Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 348] [Entire Act] State of Rajasthan - Subsection Section 348(3) in Rajasthan Panchayati Raj Rules, 1996 (3)The report shall ultimately be deposited with Department of Personnel for R.A.S. Officers and concerned Heads of Departments in other cases.
