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State of Rajasthan - Section

Section 348 in Rajasthan Panchayati Raj Rules, 1996

348. Preparation of Annual Performance Appraisal Reports of Vikas Adhikari and Chief Executive Officer.

(1)The Pradhan shall at the end of every financial year send a report as to the performance of Vikas Adhikari during the year to the Chief Executive Officer who shall initiate report on the working of Vikas Adhikari and send it along with report received by him from Pradhan to the Collector for review. The collector after putting up his remarks shall send it to the Director Rural Development and Panchayati Raj for acceptance.
(2)[ The Pramukh shall, at the end of every financial year send a report as to the performance of Chief Executive Officer during the year to the collector who shall initiate report on the word of Chief Executive Officer and send it alongwith report received by him from pramukh to the Director, Rural Development and Panchayati Raj for review. The Director, Rural Development and Panchayati Raj after putting up his remarks shall send it to the Development Commissioner for acceptance.][Substituted by Notification No. F. 4(10) RDPR/Legal/95/3527, Dated 22.8.1998, Publisdhed in Rajasthan Gazette Extraordinary, Part VI-C, date 1.9.1998. P. 1.]
(3)The report shall ultimately be deposited with Department of Personnel for R.A.S. Officers and concerned Heads of Departments in other cases.