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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(3)(n) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(n)The lessee shall not pay a wage lesser than the minimum wage prescribed by the Central or State Government from time to time under the Minimum Wages Act, 1948.