(1)Civil Court Deposits and Repayments, including-(i)Sums paid under decrees and orders;(ii)Sums deposited under Order XX, Rule 14, and Order XXIV, Rule 1 of the Code, and Section 83 of the T. P. Act (No. IV of 1882);(iii)Sums deposited under Order XXI, Rule 84, or paid under Order XXI, Rule 85;(iv)Sums deposited under Section 379 (1) of Act XXXIX of 1925;(v)Sums deposited in lieu of security; and(vi)Sums deposited under the Land Acquisition Act (I of 1894).