Section 273(1)(ii) in The General Rules (Civil), 1957

[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

(ii)Sums deposited under Order XX, Rule 14, and Order XXIV, Rule 1 of the Code, and Section 83 of the T. P. Act (No. IV of 1882);

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