Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Assam - Subsection Section 23(5) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (5)The final inspection of the work shall be made by the concerned competent authority within 21 days from the date of receipt of notice of completion report.
