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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(iii) in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971

(iii)[ Character Certificate by Head of the institution in which he/she had last received education, prescribed in Form No. 5 that he/she is not disqualified for any misconduct as defined in rule 3(d). [Substituted by Notification No. F. 20/E & E/SWD/71/10386-90 dated 12-11-73, G.R. 160, published in Rajasthan Gazette Extra Part IV-C (I), dated 14-11-1973 pages 311-12.]