Section 4(1)(iii) in The U.P. (Regulation Of Building Operations) Rules, 1985

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(iii) in The U.P. (Regulation Of Building Operations) Rules, 1985

(iii)Lay out plan. - This shall be drawn on a scale of not less than 1:500 for plots upto 10 hectares and not less than 1:1000 for plots above 10 hectares containing the following:

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State of Uttar Pradesh - Subsection

Section 4(1)(iii) in The U.P. (Regulation Of Building Operations) Rules, 1985