Himachal Pradesh High Court
Army Public School Worker'S Union vs . The Chairman, Army Public on 20 November, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Army Public School worker's Union vs. The Chairman, Army Public School CWP No. 1559 of 2017 .
20.11.2023 Present: Mr. Nishant Khidtta, Advocate, for the petitioner.
Mr. Rahul Mahajan, Advocate, for the respondents.
CMP No. 16721 of 2023 of For the reasons assigned, the application is allowed and the main writ petition is ordered to be listed for final hearing in the rt month of March, 2023.
(Ajay Mohan Goel) Judge November 20, 2023 (narender) ::: Downloaded on - 20/11/2023 20:31:58 :::CIS