Himachal Pradesh High Court
Army Public School Worker'S Union vs . The Chairman Army Public School on 6 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Army Public School Worker's Union Vs. The Chairman Army Public School CWP No. 1559 of 2017 .
06.07.2023 Present: Mr. Nishant Khidtta, Advocate, for the petitioner.
Mr. Prince Chauhan, Advocate, vice counsel for the respondents.
List on 21.08.2023, as prayed for.
July 6, 2023
(R.Atal)
r to Jyotsna Rewal Dua
Judge
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