Delhi High Court - Orders
Sumita Rani Prop.Thukral Mech. Works vs Nitin Machines Tools And Ors on 8 March, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:10.03.2022
06:30:30
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 473/2016
SUMITA RANI PROP.THUKRAL MECH. WORKS ..... Plaintiff
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao, Ms. Snehal Singh,
Ms. Swati Meena, Advs. (M:
9811180270)
versus
NITIN MACHINES TOOLS AND ORS. ..... Defendants
Through: Mr. N. Mahabir, Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.03.2022
1. This hearing has been done through hybrid mode.
2. This matter has been listed in the category of 'Final Matters for Directions'.
3. It is submitted that this matter is connected with other writ petitions which are listed on 11th March, 2022.
4. It is also pointed out by Mr. N. Mahabir, ld. Counsel for the Defendant that the Suit No.2408/1985 titled P.M. Diesels Pvt. Ltd. vs. Thukral Mechanical Works is pending before the ld. ADJ-Mr. Raghubir Singh, Karkardooma District Court, Delhi. Since the said suit is connected with 12 other matters pending before this Court, by applying the principles pertaining to 'Consolidation of matters or cases or proceedings or disputes' contained in Rule 26 of the Delhi High Court Intellectual Property Division Rules, 2021, the said suit is transferred to this Court.
5. Accordingly, list this matter on 11th March, 2022, along with W.P.(C)- IPD 77/2021 and other connected petitions.
PRATHIBA M. SINGH, J.
MARCH 8, 2022/aman/ad