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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(2)The Authority shall prepare an annual report of the recommendations made by it under section 10 along with the action taken and reasons for not taking action, if any. The Government shall cause a copy of this report to be laid on the table of the Legislative Assembly of the State.