Himachal Pradesh High Court
Om Prakash Sood vs . Dharam Chand And Others on 30 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Om Prakash Sood Vs. Dharam Chand and others .
CMPMO No. 254 of 2022 30.08.2022 Present: Mr. R.L. Sood, Senior Advocate with Ms. Sanjeevani Sood, Advocate, for the petitioner.
Mr. Praveen Chauhan, Advocate vice Mr. Y.P. Sood, Advocate for respondents No. 3 and 4.
As per report of the Registry, service of respondents No. 1 and 2 is still awaited. Learned Senior Counsel for the petitioner submits that the petitioner be permitted to serve respondents No. 1 and 2 dasti. Ordered accordingly. Dasti notice be issued to respondents No. 1 and 2, returnable for 14.09.2022. Steps, as undertaken, during the course of the day. Dasti notice be handed over to learned Counsel for the petitioner by 31.08.2022.
List on 14.09.2022.
(Ajay Mohan Goel) Judge August 30, 2022 (narender) ::: Downloaded on - 30/08/2022 20:07:23 :::CIS