State Consumer Disputes Redressal Commission
Deepak Sood vs C And C Towers Ltd. on 13 March, 2018
STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
PUNJAB, CHANDIGARH.
Consumer Complaint No.605 of 2017
Date of institution : 26.07.2017
Date of decision : 13.03.2018
Deepak Sood S/o Sh. S.K. Sood, R/o House No.471, G.Z.S. Nagar,
Ropar-140001 (Pb.).
....Complainant
Versus
1.C & C Towers Ltd., Site Office: C & C Towers, ISBT-cum- Commercial Complex, opposite Verka Milk Plant, Gate No.5, Phase-6 (Sector 57), Mohali, through its Chairman/Director/ Managing Director/Manager/Authorized Representative.
2. C & C Towers Ltd., Corporate Office, Plot No.70, Sector 32, Gurgaon, Haryana, through its Chairman/Director/Managing Director/Manager/Authorized Representative.
3. G.S. Johar, Chairman, C & C Towers Ltd., Corporate Office, Plot No.70, Sector 32, Gurgaon, Haryana.
....Opposite Parties Consumer Complaint under Section 17 of the Consumer Protection Act, 1986.
Quorum:-
Hon'ble Mr. Justice Paramjeet Singh Dhaliwal, President Mrs. Kiran Sibal, Member. Present:-
For the complainant : Sh. Sandeep Bhardwaj, Advocate For the opposite parties: Sh. Kabir Sarin, Advocate.
JUSTICE PARAMJEET SINGH DHALIWAL, PRESIDENT :
For order, see Consumer Complaint No.604 of 2017 (Rawel Singh v. C&C Towers Ltd. & Ors.).
(JUSTICE PARAMJEET SINGH DHALIWAL) PRESIDENT (MRS. KIRAN SIBAL) MEMBER March 13, 2018.
(Gurmeet S)