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[Cites 1, Cited by 3]

Madhya Pradesh High Court

Dr (Mrs) Mridula Billore vs The State Of Madhya Pradesh on 6 April, 2021

Author: Sheel Nagu

Bench: Sheel Nagu

1 MCRC-9770-2021 The High Court Of Madhya Pradesh MCRC-9770-2021 (DR (MRS) MRIDULA BILLORE Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Gwalior, Dated : 06-04-2021 Shri Pawan Dwivedi, learned counsel for the petitioner. Shri R.P. Gupta, learned Panel Lawyer for the State. Since urgency is expressed by learned counsel for the petitioner, let the case be taken up on 08/04/2021.

(SHEEL NAGU) JUDGE Suneel Digitally signed by SUNEEL SUNEE DUBEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH L BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd66 DUBEY 2b29b00a11fc66a5e160f585a a7a92425f380d476b32818, cn=SUNEEL DUBEY Date: 2021.04.07 14:54:29

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